| Title of Bill | Bill No. & Year | Objective & Purpose | House | Date of Introduction | Status | Assent Date | Enforcement Date/Act No. | Referred to Standing Committee | Session |
|---|
| National Co-Operative Development Corporation (Amendment) Bill, 2026 | Bill No. 156 of 2026 | further to amend the National Co-operative Development Corporation Act, 1962 | Lok Sabha | 10 Aug 2026 | Passed by Lok Sabha on 11.08.2026 AND Passed by Rajya Sabha on 12.08.2026 | 14 Aug 2026 | Act No. 19 of 2026 | | Monsoon |
| Kerala (Alteration of Name) Bill, 2026 | Bill No. 155 of 2026 | to alter the name of the State of Kerala | Lok Sabha | 10 Aug 2026 | Passed by Lok Sabha on 11.08.2026 AND Passed by Rajya Sabha on 12.08.2026 | 14 Aug 2026 | Act No. 18 of 2026 | | Monsoon |
| Mines and Minerals (Development And Regulation) Amendment Bill, 2026 | Bill No. 154 of 2026 | further to amend the Mines and Minerals (Development and Regulation) Act, 1957 | Lok Sabha | 10 Aug 2026 | Passed by Lok Sabha on 12.08.2025 AND Passed by Rajya Sabha on 13.08.2026 | 17 Aug 2026 | Act No. 20 of 2026 | | Monsoon |
| Tribunals Reforms Bill, 2026 | Bill No. 153 of 2026 | to improve the efficiency, ensure independence, transparency, and uniformity in the qualifications, appointment, terms and conditions of service of Chairpersons and Members of various Tribunals, the administration and functioning of the Tribunals, to establish a National Tribunals Commission and to make consequential amendments in related enactments and for matters connected therewith or incidental thereto | Lok Sabha | 10 Aug 2026 | Passed by Lok Sabha on 10.08.2026 AND Passed by Rajya Sabha on 11.08.2026 | 13 Aug 2026 | Act No. 17 of 2026 | | Monsoon |
| Taxation and Other Laws (Amendment) Bill, 2026 | Bill No. 150 of 2026 | further to amend the Payment and Settlement Systems Act, 2007 and the Income-tax Act, 2025, and to amend the Finance Act, 2026. | Lok Sabha | 04 Aug 2026 | Passed by Lok Sabha on 06.08.2026 AND Passed by Rajya Sabha on 10.08.2026 | 17 Aug 2026 | Act No. 21 of 2026 | | Monsoon |
| Indian Statistical Institute Bill, 2026 | Bill No. 144 of 2026 | to provide for a comprehensive statutory framework to the Indian Statistical Institute, to excel as a globally recognised centre in Statistical Sciences and allied fields and to provide for matters connected therewith or incidental thereto. | Lok Sabha | 03 Aug 2026 | Pending | | | | Monsoon |
| Bankers' Books Evidence Bill, 2026 | Bill No. 147 of 2026 | to provide for law relating to evidence with respect to bankers’ books and to align it with contemporary digital banking practices and for matters connected therewith or incidental thereto. | Lok Sabha | 03 Aug 2026 | Passed by Lok Sabha on 05.08.2026 AND Passed by Rajya Sabha on 10.08.2026 | 13 Aug 2026 | Act No. 15 of 2026 | | Monsoon |
| Registration of Births and Deaths (Amendment) Bill, 2026 | Bill No. 140 of 2026 | further to amend the Registration of Births and Deaths Act, 1969 | Lok Sabha | 29 Jul 2026 | Passed by Lok Sabha on 31.07.2026 AND Passed by Rajya Sabha on 04.08.2026 | 06 Aug 2026 | Act No. 12 of 2026 | | Monsoon |
| Micro, Small and Medium Enterprises Development (Amendment) Bill, 2026 | Bill No. LXXII of 2026 | further to amend the Micro, Small and Medium Enterprises Development Act, 2006 | Rajya Sabha | 28 Jul 2026 | Passed by Rajya Sabha on 03.08.2026 AND Passed by Lok Sabha on 07.08.2026 | 13 Aug 2026 | Act No. 16 of 2026 | | Monsoon |
| Public Examinations (Prevention of Unfair Means) Amendment Bill, 2026 | Bill No. 139 of 2026 | to amend the Public Examinations (Prevention of Unfair Means) Act, 2024 | Lok Sabha | 27 Jul 2026 | Passed by Lok Sabha on 29.07.2026 AND Passed by Rajya Sabha on 30.07.2026 | 31 Jul 2026 | Act No. 10 of 2026 | | Monsoon |
| Prevention of Insults to National Honour (Amendment) Bill, 2026 | Bill No. LIX of 2026 | further to amend the Prevention of Insults to National Honour Act, 1971 | Rajya Sabha | 24 Jul 2026 | Passed by Rajya Sabha on 29.07.2026 AND Passed by Lok Sabha on 30.07.2026 | 06 Aug 2026 | Act No. 11 of 2026 | | Monsoon |
| Supreme Court (Number of Judges) Amendment Bill, 2026 | Bill No. 128 of 2026 | further to amend the Supreme Court (Number of Judges) Act,1956 | Lok Sabha | 20 Jul 2026 | Passed by Lok Sabha on 03.08.2026 AND Passed by Rajya Sabha on 05.08.2026 | 11 Aug 2026 | Act No. 14 of 2026 | | Monsoon |