‘disclosure Of Information’: A Breach Of Contract Under It Act, 2000

(Note from Editor: We have come across incidents where disgruntled BPO employees have sold or misused the personal information of the customers of th  ...Read More

A Legal-comparison Of The India Software Law And The Software Law Of Germany

India has emerged as one of the leading destinations for offshore outsourcing in software industry and has attracted the attention of software indust  ...Read More

An Investigation Of The Banished Section: Exploring Section 66a Of The It Act

The genius of the criminal world has been escalating with the ascension of technology. The world has been compelled to sit up and acknowledge the dil  ...Read More

Balancing Online Privacy In India

There have been disturbing press reports and Articles on the Information Technology (Amendment) Act, 2008. The sea counts broadly wallowed out the in  ...Read More

Beyond Copyright : Possible Solutions To An Internet Governance Regime

COPYRIGHT HAS OUTLIVED ITS UTILITY Along time ago, a brilliant example of man’s scientific vision came to light with Charles Darwin’s Theory of Natur  ...Read More

Bias In Search Results? : Diagnosis And Response

The author explores allegations of search engine bias, including understanding a search engine’s incentives to bias results, identifying possible for  ...Read More

Changing Dimensions Of Criminal Jurisprudence In Virtual Reality": A Critical Evaluation Of Information Technology Laws, ‘cyber Crimes And Crimes Per Se’ In India

Crime is a phenomenon which occurs in every inhabited patch of the globe, the offenders and the victims may belong to diverse categories. Increasing  ...Read More

Claiming The Social: Beyond ‘law As Technology’

This special issue is the first of its kind in seeking to connect the conceptual categories of Law, Technology and Society in India, and this by itse  ...Read More

Cloud Computing And Its Legalities In India

Cloud computing refers to mode of storage of data and information that concerns providing hosted services over the internet  ...Read More

Combating Cyber Obscenity In India And United States Of America: A Comparative Analysis

Obscenity is a global and complex issue because it involves other related issues like decency and morality which varies from society to society. What  ...Read More