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Man by his nature many other creatures has a habit of claiming the territory in which he dwells. Such claims do not just establish exclusivity over l
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By:
Pulkit Jain And Aditya Sharma |
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Miscellaneous
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According to Article 1 of 1951 Convention Relating to the Status of Refugees, "A refugee is person who, owing to well-founded fear of being persecute
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By:
Arzu Paul, Abhinav Sharma, Kunal Bakshi, Ojusya Joshi And Prerna Sharma |
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Human Rights
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According to Rebecca Brown, the director of global advocacy at the centre for reproductive rights: "due to the war strategy the women have suffered f
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By:
Madhumita Bose, Vasundhara Singh, Ishwar Gupta And Aisha Moonis |
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Criminal
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International commercial arbitration is a means for resolving the disputes that has arisen under the international commercial contracts. In mos of th
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By:
Dr. Vandana Singh And Misha Bahamani |
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Arbitration
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On 16th September, 2016, Amal Clooney appeared before the United Nations (UN) General Assembly along with Nadia Murad, a Yazidi woman who was capture
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By:
Anju Anna John |
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Civil
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As long as armies have met in battle, there have been limits on soldiers' conduct in combat...Such rules and laws have been based not only on nationa
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By:
Frank Ledwidge |
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Human Rights
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Global terrorism is a threat to global peace and security which has now surpassed borders of nations and delved into culture, religion and personal b
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By:
Tanya Singh And Malay Srivastava |
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International Law
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Terrorism, politically motivated terrorism has been widely recognized today as one of the scourges of civilization. The frequency of terrorist acts,
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By:
Anirudha Chaudhary And Monika Saxena |
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Civil
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International Commercial Arbitration is a form of arbitration which deals with cross-border commercial disputes. It is a mechanism for resolving disp
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By:
Suryansh Singh Kushwah, Shreyash Goyal And Neeral Jain |
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Arbitration
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The global commercial community in the last fifty years, has widely accepted arbitration as a widely accepted mechanism for resolving international c
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By:
Pragya And Vedant Kumar |
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Arbitration
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