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The purpose of the below study is to capture the idea by elucidating the ramifications which have oc....
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Author:
Jayant Saxena
Year: 2021
/Month: 1
/Vol: 2 /Issue:2
| Subject:
Miscellaneous
| Category: (Academic Journals)
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Freedom of Speech is a fundamental right guaranteed by the Constitution of India to each and every c....
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Author:
Akanksha Sharma and Shreya Chaurasia
Year: 2021
/Month: 1
/Vol: 2 /Issue:2
| Subject:
Miscellaneous
| Category: (Academic Journals)
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In the present context, the concept of surrogacy is evolving rapidly and is of prime importance for individuals and therefore it is important to regulate the same and remove any ambiguity which is fac....
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Author:
Siddhart Behera
Year: 2021
/Month: 1
/Vol: 2 /Issue:2
| Subject:
Civil
| Category: (Academic Journals)
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Man has the fundamental right to freedom, equality and adequate conditions of life, in an environment that permits a life of dignity and well-being, and he bears a solemn responsibility to protect and....
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Author:
Anuja Laxmikant Parulekar
Year: 2020
/Month: 12
/Vol: 1 /Issue:3
| Subject:
Constitution
| Category: (Academic Journals)
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The State of Jammu and Kashmir occupies a unique position in India by way of it being the only State....
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Author:
Ira Singhal
Year: 2020
/Month: 12
/Vol: 1 /Issue:3
| Subject:
Constitution
| Category: (Academic Journals)
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The concept of Artificial Intelligence (AI) is a complex issue and affects almost every sphere of modern world. The basic idea behind artificial intelligence was the concept of creating machines which....
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Author:
Gururaj D. Devarhubli
Year: 2020
/Month: 12
/Vol: 1 /Issue:3
| Subject:
Intellectual Property Rights
| Category: (Academic Journals)
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Compulsory license is the authorization given by the government (Patent Authority) to the third part....
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Author:
Umang Gola
Year: 2020
/Month: 12
/Vol: 1 /Issue:3
| Subject:
Competition / Antitrust
| Category: (Academic Journals)
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Rape is a crime committed by men against women, which hampers the dignity of the women in the society. Men in the world commit the crime of Rape in a very brutal way for which the victim has to suffer....
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Author:
Utpanu Raj Nayak and Gargee Padhi
Year: 2020
/Month: 12
/Vol: 1 /Issue:3
| Subject:
Criminal
| Category: (Academic Journals)
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The paper will be discussing whether colonization has any effect in family law development of a colo....
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Author:
Archita Mahlawat
Year: 2020
/Month: 12
/Vol: 1 /Issue:3
| Subject:
Family Law
| Category: (Academic Journals)
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What occurs when a prime minister portrays a momentous demonstration as a plot outside? The response....
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Author:
Keerthana R.Chelluri
Year: 2020
/Month: 11
/Vol: 3 /Issue:1
| Subject:
Environment
| Category: (Academic Journals)
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