New Feature that will make navigating through legal provisions even more seamless!
You can now access corresponding provisions of the newly enacted Bharatiya Nagarik Suraksha Sanhita (BNSS), Bharatiya Nyaya Sanhita (BNS), and Bharatiya Sakshya Adhiniyam (BSA) directly from the TOC of the repealed IPC, Cr.PC, and Evidence Act—and vice versa!
Check out this new feature to ensure you have covered all ground and yet save time ! Now available on your Manupatra platform.