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Search in Relevant Section Field
Relevant Section
These are the sections/provisions which have been discussed or relied on in the case, for deciding the question of law involved in the case / for resolution of dispute/ for disposal of the matter.
The relevant section/s are identified by the editors and appear as a separate field for ready reference.
The interface enables the user to search for Judgments specifically in the Relevant Section which have been discussed/ relied on in the case.
This searches in Judgments which have the relevant section field.
How it Works:
This feature can be accessed from the Legal Search Tab on Manupatra.
Under Advance Search, look up the option at end of the interface –Relevant Section Field Search
Select Act Type - Central/State(India) or Bangladesh.
Further select the Act Name under which you want to search.
Specify the Section /Order/Rule/Schedule/Article number under which you want to search for Judgments.
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