Our Portfolio – What we have Created
The company has grown and diversified its portfolio, setting benchmarks as a pioneer for others to follow:
Our flagship product, pioneered the electronic accessibility and search of legal, statutory, regulatory, procedural and business documents. In addition to the most comprehensive and exhaustive database, Manupatra provides industry leading search and tools to make legal research easier, faster and more intuitive.
- Lawyers, Law Firms, Judiciary, Government, Corporate Legal Departments, Law Students trust Manupatra
- We help the lawyers and professionals navigate the law faster and smarter.
- Legal Analytics which is a visualization tool using AI has become one of our most sought-after properties.
Is an Enterprise Mobility Solution for Law Practice Management, Corporate Legal Department , Operations and Project Management. It has been designed extensively and intrinsically to provide seamless workflow collaboration and communication. myKase enables businesses and practice to respond to business demands in a more agile and productive way from anywhere. Solutions offered:
- Litigation Management Platform
- Litigation Tracking & Discovery
- Corporate Legal Solution
- Notice Management
- Vendor Management
- Case Tracking tool designed to provide operational efficiency to lawyers and law firms, to keep a track of their cases online, and never miss a deadline.
- Platform to carry out Litigation and Credit Check Verification for individuals and companies.
- Matter Discovery Platform
Is the e-learning initiative of Manupatra. A self-paced, e-learning platform which promotes Continuing Professional Development.
Manupatra brings pioneering digital legal research technology for the first time to Bangladesh with BDLex. BDLex provides a single point source of accessing diverse Bangladesh Legal and Business knowledge that helps users make critical decisions.
The sustainability of your company is directly dependent on the strength of your Legal & Compliance Team. To support your team in their compliance activities, Manupatra has conceived and developed Manucomply- an End to End Compliance Management System, to Identify, View, Monitor and Meet Compliances.
- Quality Data and Online Management System
- Enhances organization, efficiency, and productivity
- Minimizing expenditure and Maximizing profits
- Compliance Due Diligence
- Cloud Based Platform
- Multi-Location Access
- Reports Exportable in PDF/XLS