Bare Acts Text with Judgment under each Section Listing

When you browse for Bare Acts, along with section details judgment based on that section can be seen in the same window (in the bottom pane).

How it Works:

• Bare Acts can be accessed from the Table of contents on the Left Side of the page.
  
• By clicking on a particular act, section-wise text of the Act appears.
• Once you select a section, a new window with the Text of the section will open. In the same window, the judgments related to the section will appear in the bottom.
• By default only Supreme Court judgments are visible; there is an option of viewing other courts judgment by selecting the court from dropdown of ‘REFINE BY’.