It is the fastest growing company in law publishing and is reckoned as the pioneers
in online legal research in India. With primary documents and proprietary analytical
content covering commentaries, treatises, digests, editorial enhancements, Manupatra
has created the largest and most comprehensive online resource of Indian materials.
The Company started operations in 2000 and launched its flagship product, the online
database www.manupatra.com in August 2001. Today, it has delivery capabilities in
print and electronic media. The Company launched its CD ROM suite of products in
2004 and forayed into Print in 2006. Company's range of information products encompasses
traditional and new media formats - Online Databases;E-mail Service;
Books and Journals.
Manupatra products are used in a wide variety of end markets with users ranging
across Academic, Corporate, Government, Professionals (Lawyers, CA, CS etc), Banks,
Consulting Companies, Media Houses, Litigants , Research Organisations, NGO’s
and others.
Manupatra gives privileged access to its users and empowers them with in-depth legislative,
regulatory and procedural information critical for decision making, without having
to go to multiple sources. Its team of 150+ personnel work continuously and seamlessly
to aggregate, collate, structure and deliver the information on a daily basis.
With database enhancement and value addition being a continuous process at Manupatra,
users continue to get benefited as Manupatra continues to build its exclusive research
solution thus providing maximum return on your investment.
Setting a new precedence and maintaining leadership requires a clear understanding
of customer needs and a commitment to invest in product development, strategic partnering
and customer service to deliver solutions that meet or exceed our customers' expectations.
Manupatra is committed to:
Customer Focus: Customers are the center of everything we do.
Innovation: Innovation and aim for continuous improvement within our products and
services.
Accountability: We are fully responsible for our actions and performance and are
determined to succeed.
Integrity: We are direct, honest, transparent, and fair in our business dealings.
Value Creation: We create value for our customers, employees, and shareholders.
The Company has an integrated approach to the information needs of its target audience
– a service based solution includes customized content integrated with personalized
tools, training and support. It brings forth new efficiency and unparalleled results
to research efforts. It provides value-added information that is relevant, timely,
customized and consistent.
Manupatra has provided a single point source of accessing diverse Indian Legal and
Business information that helps users make critical decisions. A digital resource
such as manupatra is an ideal solution, which takes no rack space to store, is not
machine specific and thus can be used from anywhere, the search interfaces facilitate
your research and get you the requisite documents in matter of minutes.
The company is head quartered in NOIDA with 21 sales offices across India and distributors in International markets.
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