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UPDATES
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Supreme Court - Quarterly Updates (4 updates)
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High Courts - Quarterly Updates (4 updates)
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Your renewal is due one year from the date you purchase the product (eg. If you
buy the Case Locator on 15 November 2005, your renewal becomes due on 15 November
2006)
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Manupatra Case Locator does not have a date stamp for use and can be used for perpetuity.
Thus a user can continue to access data on the CD even if he decides not to renew
the subscription in subsequent year/s.
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UPGRADE
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The user has the option of upgrading the product line at any point of time at prices
prevailing at that time. The user will get the benefit of buying additional products.
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PRICING
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Users can choose a single CD product or any combination of above products
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Our COMBO Offers comprise of any 2 products and are priced attractively
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Full Set of CD covering all the courts is available at a highly discounted rate
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For details please write to us at contact@manupatra.com
or call our sales representatives at branch closest to your location
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