Subscription Plans |
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Manupatra offers flexible subscription options for you to select from to match your research requirements.
For pricing please contact our sales or support team.Email: contact@manupatra.com
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- Information on Arbitration, Anti-Dumping, WTO, Power & Energy, Mines & Minerals
- Cases on Arbitration, Power & Energy & Mines & Minerals.
- Information on Intellectual Property Rights, Cyber & IT Laws, Media & Communication
- Indian & International cases of IPR, Notifications & Articles.
- Information on Forex & Banking, Capital Market, Corporate Laws, Competition Laws
- Information on Employment Laws, Insurance, Labour & Industrial & Service
- Information on Human Rights, Foreign Trade Policy, Indian Industrial Policy, Environment Cases
- Case Laws of Supreme Court & 21 High Courts
- Case laws of other Courts ( Federal Court, Lahore, Nagpur, Oudh, Peshawar, Privy Council, Rangoon & Sindh High Court)
- Tribunals & Commissions (CEGAT, SAT, ITAT, MRTP, DRAT, CLB, NCDRC, etc.)
- Circulars & Notifications
- Central Bare Acts
- State Bare Acts
- Rules & Regulations
- Ordinances & Bills In Parliament
- Committee Reports
- Forms, Draft Agreements, Deeds etc
- Stamp Duty, Court Fees, Courts Rules, Suit Valuation & Court Forms
- Miscellaneous
- Manupatra E-Books
- Articles
- Complimentary Services (Cause List, Court Calendars, Legal Dictionary, Maxim)
- Information on Forex & Banking, Capital Market, Corporate Laws, Competition Laws
- Information on Arbitration, Anti-Dumping, WTO, Power & Energy, Mines & Minerals
- Information on Employment Laws, Labour, Industrial & Service
- Information on Direct & Indirect Taxation, VAT, sales Tax, Compliance Almanac
- Taxation Case Laws of Supreme Court, High Courts & ITAT
- Information on Human Rights, Foreign Trade Policy, Indian Industrial Policy, Environment Cases
- Case Laws of Supreme Court & 21 High Courts
- Case laws of other Courts ( Federal Court, Lahore, Nagpur, Oudh, Peshawar, Privy Council, Rangoon & Sindh High Court)
- Tribunals & Commissions (CEGAT, SAT, ITAT, MRTP, DRAT, CLB, NCDRC, etc.)
- Circulars & Notifications
- Central Bare Acts
- State Bare Acts
- Rules & Regulation
- Ordinances & Bills In Parliament
- Committee Reports
- Forms, Draft Agreements, Deeds etc.
- Stamp Duty, Court Fees, Courts Rules, Suit Valuation & Court Forms
- Miscellaneous
- Manupatra E-Books
- Articles
- Complimentary Services (Cause List, Court Calendars, Legal Dictionary, Maxim)
- Information on Arbitration, Anti-Dumping, WTO, Power & Energy, Mines & Minerals
- Information on Forex & Banking, Capital Market, Corporate Laws, Competition Laws
- Information on Employment Laws, Insurance, Labour & Industrial & Service
- Case Laws of Supreme Court & 21 High Courts
- Case laws of other Courts ( Federal Court, Lahore, Nagpur, Oudh, Peshawar, Privy Council, Rangoon & Sindh High Court )
- Tribunals & Commissions (CEGAT, SAT, ITAT, MRTP, DRAT, CLB, NCDRC, etc.)
- Circulars & Notifications
- Central Bare Acts
- State Bare Acts
- Rules & Regulations
- Ordinances & Bills In Parliament
- Committee Reports
- Forms, Draft Agreements, Deeds etc
- Stamp Duty, Court Fees, Courts Rules, Suit Valuation & Court Forms
- Miscellaneous
- Manupatra E-Books
- Articles
- Complimentary Services (Cause List, Court Calendars, Legal Dictionary, Maxim)
- Information on Arbitration, Anti-Dumping, WTO, Power & Energy, Mines & Minerals
- Cases on Arbitration, Power & Energy & Mines & Minerals.
- Information on Intellectual Property Rights, Cyber & IT Laws, Media & Communication
- Indian & International cases of IPR, Notifications & Articles.
- Information on Forex & Banking, Capital Market, Corporate Laws, Competition Laws
- Information on Employment Laws, Insurance, Labour & Industrial & Service
- Information on Human Rights, Foreign Trade Policy, Indian Industrial Policy, Environment Cases
- Taxation Case Laws of Supreme Court, High Courts & ITAT
- Case Laws of Supreme Court & 21 High Courts
- Case laws of other Courts ( Federal Court, Lahore, Nagpur, Oudh, Peshawar, Privy Council, Rangoon & Sindh High Court)
- US Supreme Court Cases ( 1754
- till current )
- Tribunals & Commissions (CEGAT, SAT, ITAT, MRTP, DRAT, CLB, NCDRC, etc.)
- Circulars & Notifications
- Central Bare Acts
- State Bare Acts
- Rules & Regulations
- Ordinances & Bills In Parliament
- Committee Reports
- Forms, Draft Agreements, Deeds etc
- Stamp Duty, Court Fees, Courts Rules, Suit Valuation & Court Forms
- Miscellaneous
- Manupatra E-Books
- Articles
- Complimentary Services (Cause List, Court Calendars, Legal Dictionary, Maxim)
- Case Laws of Supreme Court & 21 High Courts
- Case laws of other Courts ( Federal Court, Lahore, Nagpur, Oudh, Peshawar, Privy Council, Rangoon & Sindh High Court)
- Central Bare Acts
- State Bare Acts
- Rules & Regulations
- Stamp Duty, Court Fees, Courts Rules, Suit Valuation & Court Forms
- Miscellaneous
- Manupatra E-Books
- Articles
- Complimentary Services (Cause List, Court Calendars, Legal Dictionary, Maxim)
- Case Laws of Supreme Court ( 1950 - till current )
- Case laws of Patna High Court ( 1919 - till current )
- Case laws of Jharkhand High Court ( 2000 - till current )
- Central Bare Acts
- Bihar State Acts
- Jharkhand State Acts
- Bihar & Jharkhand State Notifications
- Rules & Regulations
- Miscellaneous
- Manupatra E-Books
- Articles
- Complimentary Services (Cause List, Court Calendars, Legal Dictionary, Maxim)
- Case Laws of Supreme Court ( 1950 - till current )
- Case laws of Allahabad High Court ( 1877 - till current )
- Case Laws of Uttarakhand ( 2001 till Current )
- Central Bare Acts
- UP State Acts
- Uttarakhand State Acts
- UP & Uttarakhand State Notifications
- Rules & Regulations
- Miscellaneous
- Manupatra E-Books
- Articles
- Complimentary Services (Cause List, Court Calendars, Legal Dictionary, Maxim)
- Case Laws of Supreme Court ( 1950 - till current )
- Case Laws of Andhra Pradesh ( 1950 till Current )
- Central Bare Acts
- Andhra Pradesh State Acts
- Rules & Regulations
- Miscellaneous
- Manupatra E-Books
- Articles
- Case Laws of Supreme Court ( 1950 - till current )
- Case Laws of Madras ( 1860 till Current )
- Central Bare Acts
- Tamil Nadu State Acts
- Rules & Regulations
- Miscellaneous
- Manupatra E-Books
- Articles
- Case Laws of Supreme Court ( 1950 - till current )
- Case Laws of Calcutta ( 1860 till Current )
- Central Bare Acts
- West Bengal State Acts
- Rules & Regulations
- Miscellaneous
- Manupatra E-Books
- Articles
- Case Laws of Supreme Court ( 1950 - till current )
- Case Laws of Bombay ( 1860 till Current )
- Central Bare Acts
- Maharashtra State Acts
- Rules & Regulations
- Miscellaneous
- Manupatra E-Books
- Articles
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NUMBER OF LICENSE |
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You may buy a Single License or Multiple Licenses depending upon the number of users that you have in your organization/firm. |
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IP BASED PLAN |
For a multi-user environment, Manupatra offers IP based access plan.
Any user having a static IP address can avail of this plan. The access in this case is restricted to the premises where the IP is available. Any number of users can access manupatra.com simultaneously. |
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ECONOMY PLAN Seven to Seven Plan |
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Annual Subscription: ` 18000/- per annum. |
Access from 7.00 PM to 7.00 AM - 7 days a week. |
The access is to Full Site. |
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TRANSACTIONAL PRICING Prepaid Card |
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Subscription : ` 10000/- |
Validity - One year or till expiry of the points which ever is earlier |
Access is to Full Site |
Each search and document has a charge. Under this plan, you incur a charge for each transaction you complete. Transaction includes retrieving a document using search or a hypertext link or search within Search. New Document Pricing |
Prepaid Card is recommended for users who require related information occasionally. |
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