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Subject: Media And Telecommunication Results: 16

Comparative Advertising In India: Evolving A Regulatory Framework

The increasing role of advertising in the consumer goods market with multiple players has resulted in the phenomenon of comparative advertising, wher  ...Read More

By: Parth Gokhale and Shriyani Datta | | Media and Telecommunication

Cross-border Mergers In Light Of The Fallout Of The Bharti-mtn Deal

Mergers and acquisitions are increasingly being used and getting accepted by Indian business entities as a critical tool of business strategy. In rec  ...Read More

By: Esha Shekhar and Vasudha Sharma | | Media and Telecommunication

Current Legal Developments/issues Media Autonomy – Overdue or Premature ?

The increase in size and Complexity of Modern Government has resulted in a Commensurate increases in the number of institutions of Government, as als  ...Read More

By: Miss Malavika Jayaram | | Media and Telecommunication

Cyber Laws: Do They Hold Any Water?

Cyber Law is the domain which is intersection of technology, risk, and law. The IT Act 2000 has done a very good job at somewhat restricting the cybe  ...Read More

By: Varun Nair | | Media and Telecommunication

Cyber Squatting And Its Legal Position

Domain names are big business nowadays, for the past several years, domain names, the “real estate of the Internet,” have generated substantial retur  ...Read More

By: Sanchit Mehta | | Media and Telecommunication

D. INTERNET - USING PAYMENT CARDS ONLINE : FREQUENTLY ASKED QUESTIONS (FAQS)

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By: | 11/28/2008 | MEDIA AND TELECOMMUNICATION

Emotional Atyachaar

Emotional Atyachaar is a show aired on UTV Bindass wherein a person (lead) approaches the channel and requests them to conduct a loyalty test on his/  ...Read More

By: Mr. Darshana Reddy | | Media and Telecommunication

Internet _ INTERNET AUCTION FRAUD _ HOW TO PREVENT YOURSELF

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By: | 11/28/2008 | MEDIA AND TELECOMMUNICATION

Internet fraud E. INTERNET FRAUD - HOW TO PREVENT YOURSELF

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By: | 11/28/2008 | MEDIA AND TELECOMMUNICATION

Phone Tapping: Position In India

Last month both the houses of the Parliament were in a state of upheaval over a phenomenon called ‘phone tapping’. Gradually media converted it into  ...Read More

By: Miss Nikita Anand | | Media and Telecommunication
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