‘command Without Control’: Are Market Mechanisms Capable Of Delivering Ecological Integrity To Redd?

The maintenance of standing forests has the potential to mitigate vast releases of CO2 into the atmosphere. Thirty-six percent of the carbon added to  ...Read More

‘redd’ At The Convergence Of The Environment And Development Debates – International Incentives For National Action On Avoided Deforestation

Climate change, initially viewed as primarily an environmental concern, has become an extremely important and complex political, economic and develop  ...Read More

‘swa’-jal-dhara Or ‘pay’-jal-dhara—sector Reform And The Right To Drinking Water In Rajasthan And Maharashtra

Over the past two decades of neoliberal policy, the role of the state has been seriously challenged and reexamined across the world. The policy frame  ...Read More

‘waste Not Want Not’- Sustainable Waste Management In Malta

The Maltese archipelago is situated in the centre of the Mediterranean Sea and comprises a number of islands. The main islands are Malta, Gozo and Co  ...Read More

A Decade Of The Maharashtra Groundwater Legislation : Analysis Pf The Implementation Process

Norms of customary usage of common property resources have usually evolved under conditions of resource abundance. As population expands and resource  ...Read More

A Modern Approach To Water Management:the Unece Protocol On Water And Health

Even though most Europeans take clean water for granted nowadays, an estimated 140 million people, that is one person in seven, do not have access to  ...Read More

Aboriginal Determination: Native Title Claims And Barriers To Recognition

The right to self-determination of the Aboriginal peoples received a legal breakthrough with the Native Title Act 1993 that allowed for the emergence  ...Read More

Access And Benefit Sharing From The Indigenous Peoples’ Perspective: The Tbgri-kani ‘model’

In 1987, a team of scientists was surveying the ethnobotanical knowledge of the Kani community in the Thiruvananthapuram forest in the southern part  ...Read More

Administrative And Policy Bottlenecks In Effective Management Of Van Panchayats In Uttarakhand, India

The central Himalayas of India are famous for natural resource based agitations and their indigenous traditional forest management system is one of t  ...Read More

An Assessment Of The Framework Environmental Law Of Zanzibar

In order to fully comprehend the application of the corpus of laws in Tanzania in general, and the legislation regulating environmental conservation  ...Read More