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Secured creditor shall recover the debt by way of sale under Section 13 (4) of SARFAESIAct,2002. Generally the assets are sold on "as is where is" an
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By:
Mr. Srinivas R |
08/31/2011
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Banking
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India'scentral bankis the Reserve Bank of India (RBI). Reserve Bank of India monitors, formulates and implements India's monetary policy. Established
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By:
Miss Chhavi Agarwal |
04/22/2011
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Banking
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The recent judgment of General Manage Telecom v. M. Krishnan and Another states that if there is a claim regarding telephone bills, then the special
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By:
Miss Kritika Rastogi |
08/29/2011
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Banking
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By:
Vivek V. Deshmukh* |
11/28/2008
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BANKING
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Friends,
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By:
Y.V. Reddy* |
11/28/2008
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BANKING
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By:
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11/28/2008
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BANKING
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By:
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11/28/2008
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BANKING
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By:
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11/28/2008
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BANKING
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By:
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11/28/2008
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BANKING
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By:
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11/28/2008
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BANKING
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