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Supreme Court 1950 till Current |
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 Full Text of Judgments |
| Judgments are on all subjects of law |
| Equivalent Citations to multiple print journals |
| Case Notes* describing holding of each judgment incorporating key facts and reasoning |
| Catch Words in all judgments |
| Hyperlink to full text of judgments referred within the Judgment |
| Citing Reference in judgments from 2003 onwards |
| Overruled /Reversed status of Judgments |
| Hyperlink to each section of the Act referred to in the judgment thus enabling you to read the text of the Bare Act without searching |
| Hyperlink to Commentary of the Act referred to in the judgment [currently for select Acts]………….NEW ! |
| Mentioned In link indicates whether the particular judgement is mentioned in any other judgement available in the database |
| Legal Search: Search by citation: Search using only journal’s name and year or volume |
| Judgment Search by Selecting Bench |
| Case Note Search Field in Legal Search: Text search specifically within head notes possible |
| Case Law search by selecting Court Bench : Refine case law search on the basis of bench delivering the judgment |
| Interactive Timeline/ Authority Check (Beta): The Interactive Time line makes it easy to pick out the best cases from a large collection of results by displaying cases in an intuitive graphical format. |
| More Equivalent Citations: Citation database enhanced with the additional citations of Andhra Law Times – Criminal (ALT), Andhra Legal Decisions – Criminal (ALD) and Gujarat Law Reporter (GLR) |
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High Courts |
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COURT |
PERIOD |
COURT |
PERIOD |
DELHI |
1966-till current |
HIMACHAL |
1948-till current |
BOMBAY |
1860-till current |
ORISSA |
1948-till current |
MADRAS |
1860-till current |
GUWAHATI |
1948-till current |
ANDHRA PRADESH |
1950-till current |
CHHATTISGARH |
2000-till current |
KARNATAKA |
1949-till current |
JHARKHAND |
2000-till current |
GUJARAT |
1947-till current |
MADHYA PRADESH |
1949 -till current |
PUNJAB & HARYANA |
1947-till current |
RAJASTHAN |
1948-till current |
CALCUTTA |
1860-till current |
PATNA |
1919-till current |
ALLAHABAD |
1877-till current |
J&K |
1950-till current |
KERALA |
1949 -till current |
SIKKIM |
1977-till current |
Uttarakhand |
2001-till current |
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| Full Text of Judgments |
| Judgments are on all subjects of law |
| Equivalent Citations to multiple print journals |
| Case Notes* describing holding of each judgment incorporating key facts and reasoning |
| Catch Words in all judgments |
| Hyperlink to full text of judgments referred within the Judgment |
| Overruled /Reversed status of Judgments |
| Additional Coverage of Labor Law, Service Tax and Family Law Cases |
| More Accident and Compensation Cases: About 4000 Accident and Compensation cases under the subject Insurance have been added in various courts on the site. |
| Pre-1950 Judgments Available: Judgments pertaining to period before 1950 are now available through search option. The courts covered for this period include: Allahabad, Calcutta, Nagpur, Oudh, Federal Court, Privy Council |
| Legal Search: Search by citation: Search using only journal’s name and year or volume |
| Judgment Search by Selecting Bench |
| Case Note Search Field in Legal Search: Text search specifically within head notes possible |
| Case Law search by selecting Court Bench : Refine case law search on the basis of bench delivering the judgment |
| Interactive Timeline/ Authority Check (Beta): The Interactive Time line makes it easy to pick out the best cases from a large collection of results by displaying cases in an intuitive graphical format |
| More Equivalent Citations: Citation database enhanced with the additional citations of Andhra Law Times – Criminal (ALT), Andhra Legal Decisions – Criminal (ALD) and Gujarat Law Reporter (GLR) |
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| TRIBUNALS & COMMISSIONS |
| Authority for Advance Rulings |
Appellate Tribunal for Electricity |
| CEGAT/CESTAT |
CERC |
| State Taxation Tribunal |
TDSTAT |
| Copyright Board |
DRAT |
| DRT |
IPAB |
| ITAT |
Trademarks Registrar |
| Central Information Commission |
Central Administrative Tribunal-CAT |
| Company Law Board |
Consumer Forum- NCDRC |
| MRTP |
SEBI/SAT |
| Armed Forces Tribunal |
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BARE ACTS |
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| More than 1100 Central Bare Acts including various amending acts w.e.f. 1878 to 2009 & the repealed acts |
| Rules , Regulations& Schemes and orders |
| Bareacts pertaining to various states (State Bareacts) available |
| Acts alphabetically and chronologically arranged separately |
| Amendment Acts from 1878 to 2009 separately given |
| Repealed Acts and corresponding repealing acts separately listed |
| Previous history of amendments in Acts present in form of footnotes |
| Bills pending in Parliament with respect to a particular Act linked with Act. Appearance of sign of parliament in TOC and flags inside the Act indicate presence of pending bill in parliament. |
| Rules and Regulations separately given in the bare acts main index. A mark of book is put before the Act under which rules, regulations have been issued and linked to the corresponding index of the same |
| Commentaries available for the following Acts: Arbitration Act, Code of Civil Procedure, Code of Criminal Procedure, Companies Act, Constitution of India, Factories Act, Indian Evidence Act, Income Tax Act, Limitation Act, Workmen Compensation Act, Negotiable Act, Consumer Protection Act, Court Fees Act, ID Act, Contract and Stamp Act |
| Legal summary on Income Tax Act: Legal Summary gives a brief outline on the various provisions of the Income Tax Act, 1961 and gist of the case laws with equivalent citations in support thereof. |
| Circulars and Procedures on Companies Act, 1956: Option to view section wise circulars, procedure, digest and commentary from one single window |
| Digest: A Ready Reckoner to view the judgments under a particular section of an Act as well as under a subject/sub-subject. |
| Read Notes: This feature is available as a value adds to the Central Bare Acts. This may be called a refined or enhanced digest on a particular subject. Instead of enlisting all the cases on a particular statutory provision it displays most near and appropriate case law in our data base vis-à-vis statutory provision. |
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NOTIFICATIONS & CIRCULARS |
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| Largest and most comprehensive single point resource for accessing Notification & Circular of Government of India, SEBI and RBI PIB, IRDA, TRAI and VAT Notifications. |
| Notifications and Circulars of around 40 Ministries of Government of India & concerned departments including SEBI, RBI, PIB, IRDA, TRAI and VAT Notifications. |
| Full text of the notification & circular |
| Verbatim reproduction of gazette copy |
| Customized template provides vital information of each document eg. Notification no, date, department, ministry etc |
| Hyperlinking of notifications, referred to in a particular notification, to enable user access to full text of notification referred in a particular notification. |
| Footnotes and bookmark linking in notifications to denote subsequent amendment to a notification by another notification |
| Referred In link to denote whether concerned notification is referred in any other notification available in database |
| Notifications and Circulars for year 2008 available in a separate node to enable faster search through the latest notifications alone. |
| Circulars and Procedures on Companies Act, 1956: Option to view section wise circulars, procedure, digest and commentary from one single window |
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| Agriculture |
Atomic Energy |
| Chemical & Fertilizers |
Civil Aviation |
| Coal |
Commerce and Industry |
| Consumer Affairs, Food & Public Distribution |
Communications & Information Technology |
| Defence |
Environment & Forest |
| External Affairs |
Finance & Company Affairs |
| Food Processing Industries |
Health & Family Welfare |
| Home Affairs |
Human Resource Development |
| Information & Broadcasting |
Law & Justice |
| Labour |
Micro, Small and Medium Enterprises |
| Mines |
Overseas Indian Affairs |
| Personnel, Public Grievances & Pension |
Petroleum & Natural Gas |
| Power |
Railways |
| Shipping, Road Transport & Highways |
Rural Development |
| Science & Technology |
Social Justice & Empowerment |
| Steel |
Textiles |
| Urban Development |
Women and Child Development |
| Press Information Bureau |
Reserve Bank of India |
| SEBI |
IRDA |
| TRAI |
VAT Notifications |
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BILLS IN PARLIAMENT & ORDINANCES |
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| Bills introduced/ passed by houses of Parliament |
| Chronological and alphabetical listing of Bills |
| Table of Contents showing status of bill: House, date of introduction, date of passing of Bill and Enforcement Date |
| Full text of Bills |
| Text of bills which become an Act retained for future reference and research purposes |
| Full text of Ordinance |
| Old Un-repealed Ordinances dating back to 1940 |
| Status of each Ordinance as of date with Bill No and Name and Act no. wherever applicable |
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FORMS |
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| Downloadable PDF version of forms available |
| Forms on 22 subjects such as Companies Act, Direct Tax, Customs, Insurance, IPR & more……. |
| Court Forms: Available in View I under Stamp duty Node and in View II under Forms |
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COMMITTEE REPORTS |
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| Law Commission reports, Reports delivered by Select Working Group/committees |
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DRAFT AGREEMENTS & DEEDS ETC. |
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| Draft Agreements and Deeds pertaining to Actionable Claims, Arbitration, Banking Laws, Contracts, Property and More |
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WTO |
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| Overview & Membership of WTO |
| Rounds and Conferences |
| WTO Annual Reports & Trade Reports |
| Legal Texts and Documents and more |
| Recent Dispute Decisions Taken in WTO specifically related to India and other countries |
| Trade in IT Products & Info Communication |
| Trade in Intellectual Property |
| Trade Policy Review Mechanism |
| New Issue in WTO |
| Trade & Investment Measure |
| Trade & Competition Policy |
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ANTI-DUMPING |
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| Anti-Dumping Procedures & WTO |
| Notification & Circulars |
| Documentations and text related to Anti-Dumping Procedures |
| Anti-Dumping investigations initiated by India against other countries |
| Annual report of Ministry of Commerce |
| Global perspective of Anti-Dumping |
| Anti-Dumping Dispute Settlement |
| WTO Anti-Dumping Committee Reports |
| Appeals against findings of designated authority |
| FAQ’s |
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ARBITRATION |
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CYBER / IT LAWS |
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| Central Acts |
| Domain Name Dispute Cases |
| Regulations and Notifications related to Cyber Law in India |
| Cyber Law cases (WIPO, ICANN etc.) within and outside India |
| Guidelines & Forms |
| Bills |
| Electronic Governance |
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INTELLECTUAL PORPERTY RIGHTS (IPR) |
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| World Trade Organization (WTO) & Intellectual Property |
| Patents |
| Designs |
| Copyrights |
| Sectoral View |
| International Scenario |
| IP Strategies |
| Current & Landmark Intellectual Property Cases of the US & Courts of England, NAF, ICANN & WIPO Cases |
| Trade mark examining procedures and practices U.S (3rd edition) |
| Trade Marks (TM) |
| Geographical Indications |
| Patent & Design / Notifications |
| Other forms of Intellectual Property Rights |
| Case Studies (Indian cases) |
| IP in E-Commerce Environment |
| Dispute Prevention and Settlement |
| Manual of Patent examining procedures and practices U.S (8TH EDITION) |
| Specific Forms related to Intellectual Property Rights |
| INDIAN CASES OF IPR from Supreme Court, High Courts, Tribunals including Corporate Board, IPAB & Trade Mark Board |
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FOREX & BANKING |
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| Exchange Control Manual (as on date) |
| Other Committee Reports/ Recommendations |
| Banking OMBUDSMAN’S scheme |
| IDI Manual |
| UCPDC, URCT, URC 522, URBR 525 |
| FEMA Regulations and Notifications |
| Monetary & Credit Policy |
| Acts & Rules governing banking in India |
| Guidelines for foreign and private banks |
| RBI Forex Report (2004) |
| AP (DIR) Circulars |
| Debt Recovery Tribunal |
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CAPITAL MARKET |
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| SEBI (rules, regulations and guidelines) |
| Notification & Circulars |
| Secretarial Standards |
| Corporate Governance |
| Investor Education |
| Mutual Funds |
| FII, Arbitrators |
| Judgments and Orders of Supreme Court, High Courts, Company Law Board and SEBI/SAT on company cases |
| Stock Exchanges |
| Depositories |
| Forms |
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CORPORATE LAWS |
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| Acts |
| Rules |
| Forms |
| Regulations |
| Directions |
| Circulars & Notifications |
| Committee Reports |
| Competition Law |
| Resolution |
| Company Cases |
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EMPLOYMENT LAWS |
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| Covers Labour, Industrial and Service Laws |
| Legislative Enactment |
| Rules and Regulations |
| Committee Reports |
| Indian Case Laws (SC+ HC) |
| Notifications from 1990 till Date |
| PIB Releases |
| International Case Laws |
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DIRECT TAXATION |
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| Acts |
| Schemes |
| Judgments of Supreme Court & High Courts on Direct Taxation and Orders of ITAT |
| Important Dates |
| International Taxation |
| Committee Report |
| Rules |
| Notifications & Circulars |
| Forms |
| Double Taxation Avoidance Agreements |
| Income Tax Rates |
| Transfer Pricing |
| Accounting Standards |
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INDIRECT TAXATION |
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| Central Acts |
| Bonds |
| Rules & Regulations |
| Manual/ EXIM Policy & Procedures, FTP |
| Finance Act 2003 |
| Central Excise Tariff |
| Value Added Tax/Sales Tax |
| Central Customs Tariff |
| Finance Act No. 2 2004 |
| Forms |
| Application |
| Notifications & Circulars |
| Service Tax |
| Judgments of Supreme Court and High Court on Indirect Taxation and Orders of |
| CEGAT |
| Education Cess |
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VAT (Value Added Tax) |
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| Acts & Ordinances |
| Rules |
| Forms |
| Notifications |
| White Paper on VAT |
| Schedules |
| Model VAT Bill, 2003 |
| Committee Report |
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FOREIGN TRADE POLICY AND PROCEDURES |
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| EXIM Policy, 2002-2007 (amended as on date) |
| Rules |
| DGFT Public Notices |
| ITC Classification as on 1st April’2002 |
| Annual Supplement 2005-2006 |
| Exim Procedures (Amended as on date) |
| DGFT Circulars and Various Forms Related to Foreign Trade |
| Foreign Trade Policy 2004-2009 |
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INDIAN INDUSTRIAL POLICY & PROCEDURES |
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| Framework of the Industrial Policy of India |
| Press Releases & Press Notes |
| Latest Notifications with archives |
| Different Forms related to the Industrial Policy to set up an industry in India |
| Cases related to Indian Industrial Policy |
| Sectoral Policies |
| FIPB Case Approval in India (Latest Cases) |
| Small Scale Industrial Policy |
| Entry Strategy for Foreign Investors |
| NRI Investment Policy |
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HUMANRIGHTS |
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| Indian Statutes on Human Rights |
| Reports on Human Rights in India |
| Special Groups Rights |
| Committees/Commissions on Human Rights |
| Central Acts |
| Historical Documents on Human Rights |
| International Human Rights Documents |
| Regional Conventions |
| Courts and Decisions |
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ENVIRONMENT |
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| Air, Biodiversity, Energy, Forest, Water, Wildlife, Infrastructure / Industry |
| Acts |
| Rules |
| Judgments of Supreme Court and High Court |
| PIB releases on Environmental Issues |
| Notifications (1981 onwards) |
| International Cases |
| International Agreements & Conventions |
| Associations |
| Annual Report |
| Key Contacts |
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MEDIA AND COMMUNICATION LAWS |
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| Acts |
| Press Releases |
| Forms |
| Rules and Regulations |
| Bills |
| Policies |
| Notifications |
| Code and Guidelines |
| International Cases |
| Committee Reports |
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INTERNATIONAL DATABASE |
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| Manupatra now covers US Supreme Court cases ( 1754 till current ). This is available for Full site Users only. |
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Manupatra E-Books - Books published by Manupatra are available in E format |
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| Arbitration, Conciliation and Mediation |
| A Handbook on Real Estate Investment |
| Biotechnology and Patent Law |
| Genetic Patent Law and Strategy |
| Income Tax Act 2010 |
| The Code of Civil Procedure, 1908 |
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COMPLIMENTARY SERVICES |
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cause List (link to NIC)
Case Status
Court Calendars
Disposed & Pending cases
Maxim
Legal Dictionary
Court Fees
Court Rules
Stamp Duty
Daily Orders |
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